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State of Uttar Pradesh - Section

Section 514 in Rules under the United Provinces Excise Act, 1910

514. Shop to shop system.

- Under this system each shop is settled separately, the licensee being allowed to make his own arrangements for the manufacture of Tari, Licences for the retail vend of Tari shall be settled by auction and granted in Form C.L. 9. The licence will authorise sale only at the place therein specified.Note - This system is at present in force in the districts noted below :"Saharanpur, Meerut, Aligarh, Agra, Bareilly, Moradabad, Shahjahanpur, Rampur, Allahabad, Jhansi, Lucknow, Sitapur, Hardoi, Kheri, Faizabad, Bahraich and Bara Banki."