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State of Puducherry - Section

Section 21 in Pondicherry Court-Fees and Suits Valuation Act, 1972

21. Fees to be computed to the nearest multiple of five paise.

- In the determination and computation of the amount of fee payable under this Act, any fraction of five paise less than two and a half paise shall be disregarded and any fraction of five paise equal to, or exceeding, two and a half paise shall be regarded as five paise.