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Union of India - Section

Section 106 in The Armed Forces Tribunal (Practice) Rules, 2009

106. Indexing of case files after disposal.

—After communication of the order to the parties or legal practitioners, the official concerned shall arrange the records with pagination and prepare the Index Sheet in Form No. 23 and he shall affix initials and then transmit the records with the index duly initialled, to the records room. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.