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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(4)(v) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(v)The net result would be that no junior officer in the waiting list(s) will be allotted accommodation of a particular type in a locality unless the demand of senior officers in the change/initial waiting lists is satisfied.