Section 3(2)(ii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

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Union of India - Subsection

Section 3(2)(ii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(ii)the concerned medical authority in a government hospital where he may be undergoing or may have undergone treatment in connection with his disability:

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Union of India - Subsection

Section 3(2)(ii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996