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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Nagaland - Subsection

Section 64(1) in Nagaland Municipal Act, 2001

(1)In the event of the occurrence of any vacancy in the office of the Chairperson by reason of his death, resignation or removal or otherwise, the Deputy Chairperson shall act as the Chairperson until the date on which a new Chairperson assumes office.