Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 12 in The Punjab Agricultural Produce Markets (General) Rules, 1962 12. [ Language for transaction for business. [Substituted vide Haryana Notification dated 12.9.1975.] - [Section 43 (2) (vi)]. - The business at the meeting of the Committee shall be transacted in the Hindi].
