Section 29B(2)(a) in Tamil Nadu Urban Land Tax Act, 1966

[Cites 0, Cited by 0] [Section 29B(2)] [Section 29B] [Entire Act]

State of Tamilnadu - Subsection

Section 29B(2)(a) in Tamil Nadu Urban Land Tax Act, 1966

(a)the reference in section 6 to "the date of the commencement of this Act" shall be construed as a reference to the 1st day of July of the fasli year in which such exemption is cancelled or modified, or ceases to apply; and

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State of Tamilnadu - Subsection

Section 29B(2)(a) in Tamil Nadu Urban Land Tax Act, 1966