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State of Uttar Pradesh - Section

Section 68 in U.P. Zila Panchayats Service Rules, 1970

68. Service-book may be shown to a servant on demand.

- It shall be the duty of every servant to see that his service-book is properly maintained in accordance with the foregoing rules. A servant shall, when required to sign an entry in his service-book or at any other time on his request be given an opportunity to examine the service-book in order to satisfy himself that it is being maintained properly.