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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(1) in Kannada University Act, 1991

(1)The Governing Council shall meet atleast thrice in every year on dates to be fixed by the Chancellor. One of such meetings shall be called the annual meeting. The Governing Council may also meet at such other times as it may, from time to time determine.