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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(iii)The Director of Animal Husbandry or his nominee not below the rank of Joint Director of Animal Husbandry.]]