Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Jharkhand - Subsection Section 77(5) in Jharkhand Municipal Act, 2011 (5)The voting shall be by show of hands, provided that the municipality may, subject to such regulations as may be made by it, resolve that any question, or class of questions, shall be decided by secret ballot.
