Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 575] [Entire Act]

State of Madhya Pradesh - Subsection

Section 575(21) in Criminal Courts - Rules and Orders

(21)Proceedings under Sections 7, 10, 14 and 15 of the Lunacy Act, 1912.