Himachal Pradesh High Court
Brij Bhushan vs . Rajiv Gupta on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Brij Bhushan vs. Rajiv Gupta .
Civil Revision No.66 of 2018 28.02.2022 Present: Mr.Ashok Sood, Senior Advocate, alongwith Mr.Khem Raj, Advocate, for the petitioner.
Mr.Janesh Gutpa, Advocate, for the respondent.
Civil Revision No.66 of 2018 & CMP No.10793 of 2018 On request of learned counsel for the petitioner, adjourned.r List after four weeks.
(Vivek Singh Thakur) Judge February 28, 2022 (Purohit) ::: Downloaded on - 28/02/2022 20:13:57 :::CIS