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[Cites 0, Cited by 2] [Section 28] [Entire Act]

Bombay Presidency - Subsection

Section 28(1) in The Bombay University Act, 1974

(1)There shall be a Board or Boards, as may be recommended by the Academic Council, of Inter-Disciplinary Studies, consisting of-
(i)the Chairmen of Boards of Studies in their respective subject;
(ii)the Heads of Departments of the University in the subjects concerned; and
(iii)the members co-opted by the Academic Council, as prescribed by the Statutes.