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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in Consumer Protection (Punjab) Rules, 1987

(2)On receiving the samples of such goods, the District Forum shall seal it and fix labels on the containers carrying following information:-
(i)name and address of the appropriate laboratory to whom sample will be sent for analysis and test;
(ii)name and address of the District Forum;
(iii)case number;
(iv)seal of the District Forum.