Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(2) in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 (2)"Agency Agreement" means an agreement between the Authority and the registered agency in regard to common portions and common services;
