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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(1)On notification of a standard area under sub-section (2) of section 5 for any area, all fragments in that area shall be entered as such in the record of rights.