Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(7) in The M.P. Ceiling On Agricultural Holdings Act, 1960 (7)[x x x] [Omitted by M.P. Act No. 8 of 1989. (w.e.f. 1-11-1988)]
