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Chattisgarh High Court

Prakash Tiwari vs State Of Chhattisgarh 28 Mcc/7/2019 The ... on 8 January, 2019

                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                             MCRC No. 67 of 2019
                                 Prakash Tiwari Versus State Of Chhattisgarh



    1

08-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi