Section 60(8) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976
(8)adequate arrangements are made for the education and training, as contemplated in the Act, of inmates either on the premises of the institution or in School or institutions maintained or recognised by the Education Department of the State Government and suitable arrangements for teaching of crafts suited to the individual child are also made in the institution;
