Section 8 in The Revised Orissa Old Age Pension Rules, 1989
8. Scrutiny of applications and recommendations and receipt of sanction OAP-II.
- After the applications are received from Executive Officers/Extension Officers, the Block Development Officer shall personally scrutinise the applications at his end and recommend them to the Sub-Collector within a period of 30 days in order of priority for sanction, indicating the full address of the applicants and the names of the Grama Panchayats/N.A.Cs./Municipalities to which they belong. The applications thus recommended by the Block Development Officer shall be entered in the Register in Form No. OAP-II.
