Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] State of Gujarat - Subsection Section 51(2)(xxii) in The Gujarat Ayurved University Act, 2021 (xxii)the matter relating to the hostels and housing for the teachers, officers and employees of the University including the disciplinary control therein;