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[Cites 0, Cited by 0] [Section 472] [Entire Act]

Bengal Presidency - Subsection

Section 472(a) in Police Regulations, Bengal , 1943

(a)Three copies of a proclamation under section 87 of the Code of Criminal Procedure, shall be obtained from the Magistrate's office, one for the Court office, one for the police-station and the third for the absconder's village.