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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(3)(iv) in The Coimbatore City Municipal Corporation Act, 1981

(iv)any company or association, whether incorporated or not, which contracts with the corporation for lighting or supplying water to any part of the City or insuring against fire any property' of the corporation;