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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(4) in The Kerala Panchayat Buildings Rules, 2011

(4)Parking building/parking plazas/parking towers shall have minimum 5 metres open space all around the buildingProvided that provisions regarding additional open space corresponding to increase in height shall not apply to parking building.