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Supreme Court - Daily Orders

Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 22 November, 2017

     ITEM NO.25                                REGISTRAR COURT. 1                SECTION XVI -A

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Transfer Petition(s)(Civil)                        No(s).      1412/2017

     ABHIJEET NAND KISHORE SINGH                                              Petitioner(s)

                                                             VERSUS

     VIVEK KUMARI IDAR                                                        Respondent(s)

     (FOR ADMISSION and IA No.79321/2017-EX-PARTE STAY)

     Date : 22-11-2017 This petition was called on for hearing today.


     For Petitioner(s)                     Mr. Aviral Kapoor,Adv.
                                           M/S. Karanjawala & Co., AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Fresh steps be taken by the learned counsel for the petitioner for service of the sole respondent within two weeks' time. Thereafter, notice be issued.

List again on 25th of January, 2018.

KAPIL MEHTA Registrar 22.11.2017 vkt Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.25 10:46:18 IST Reason: