Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 22 November, 2017
ITEM NO.25 REGISTRAR COURT. 1 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Transfer Petition(s)(Civil) No(s). 1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner(s)
VERSUS
VIVEK KUMARI IDAR Respondent(s)
(FOR ADMISSION and IA No.79321/2017-EX-PARTE STAY)
Date : 22-11-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Aviral Kapoor,Adv.
M/S. Karanjawala & Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Fresh steps be taken by the learned counsel for the petitioner for service of the sole respondent within two weeks' time. Thereafter, notice be issued.
List again on 25th of January, 2018.
KAPIL MEHTA Registrar 22.11.2017 vkt Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.25 10:46:18 IST Reason: