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State of Assam - Section

Section 5 in Assam Home Guards Rules, 1947

5.

An applicant for appointment shall apply to the Commandant of the guards in his Area of residence in form A annexed, with two certificates of good character from responsible persons and a certificate of his physical fitness from a registered medical practitioner. Every such application shall be scrutinised by the Area Commandant. Every person, whose appointment is approved by the Commandant General within the strength sanction in the standing Orders, shall be granted a certificate in the form annexed to the Act.N.B. - Notified Vide Home Department Notification No.HPL.345, Dated 2nd February, 1948.