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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Mizoram - Subsection

Section 19(b) in Lai Autonomous District (Village Councils) Act, 2007

(b)On receipt of any orders, notices, circulars or letters from the District Council or from any authorities in the state government for service for onward transmission to other village, the Secretary shall cause it to be served or transmit to any other. Village Council as may be directed and he shall be responsible to carry out such direction.