Supreme Court - Daily Orders
Durga Soni vs Anil Kumar Verma on 13 February, 2020
ITEM NO.2 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 2243/2019
DURGA SONI Petitioner(s)
VERSUS
ANIL KUMAR VERMA Respondent(s)
(IA No.138555/2019-EX-PARTE STAY
IA No. 138555/2019 - EX-PARTE STAY)
Date : 13-02-2020 These matters were called on for hearing today.
For Petitioner(s)
Mr Tushar Giri, Adv.
Mr. Sahil Bhalaik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps alongwith fresh particulars to effect service on the sole respondent within two weeks time.
List again on 21.4.2020.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.02.14 11:16:57 IST Reason: