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Supreme Court - Daily Orders

Durga Soni vs Anil Kumar Verma on 13 February, 2020

     ITEM NO.2                             REGISTRAR COURT. 1                        SECTION XVI-A

                                   S U P R E M E C O U R T O F              I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

                                Transfer Petition(s)(Civil)           No(s).   2243/2019

     DURGA SONI                                                                     Petitioner(s)

                                                         VERSUS

     ANIL KUMAR VERMA                                                               Respondent(s)

     (IA No.138555/2019-EX-PARTE STAY
      IA No. 138555/2019 - EX-PARTE STAY)

     Date : 13-02-2020 These matters were called on for hearing today.



     For Petitioner(s)
                                          Mr Tushar Giri, Adv.
                                          Mr. Sahil Bhalaik, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. Counsel for the petitioner to take fresh steps alongwith fresh particulars to effect service on the sole respondent within two weeks time.

List again on 21.4.2020.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.02.14 11:16:57 IST Reason: