Supreme Court - Daily Orders
M/S Incan Consultancy Services Ltd. vs Official Liquidator on 1 August, 2018
Bench: R. Banumathi, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.2087 OF 2018
IN
CIVIL APPEAL NO.8414 OF 2009
M/S INCAN CONSULTANCY SERVICES LTD. Petitioner(s)
VERSUS
OFFICIAL LIQUIDATOR & ANR. Respondent(s)
O R D E R
This Review Petition has been filed against the order dated 27-03-2018 whereby the Civil Appeal was dismissed.
Delay condoned.
Prayer for Oral hearing is rejected. We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 27-03-2018 is made out. Consequently, the review petition is dismissed.
....................,J.
(R. BANUMATHI) ....................,J.
(ASHOK BHUSHAN)
Signature Not Verified
Digitally signed by
POOJA ARORA
NEW DELHI
Date: 2018.08.03
17:45:52 IST
Reason:
AUGUST 1, 2018
ITEM NO.1001 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO.2087 OF 2018 IN CIVIL APPEAL NO.8414 OF 2009 M/S INCAN CONSULTANCY SERVICES LTD. Petitioner(s) VERSUS OFFICIAL LIQUIDATOR & ANR. Respondent(s) (FOR ADMISSION and IA No.75889/2018-APPLICATION FOR GRANTING THE OPPORTUNITY OF ORAL HEARING OF THE REVIEW PETITION and IA No.75890/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION ) Date : 01-08-2018 This petition was circulated today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Prayer for Oral hearing is rejected.
The Review Petition is dismissed in terms of the signed order.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)