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[Cites 0, Cited by 0] [Section 343W(2)] [Section 343W] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343W(2)(a) in Andhra Pradesh Municipalities Act, 1965

(a)declare that the poll at that polling station be void, appoint a day, and fix the hours, for taking fresh poll at that polling station and notify the date so appointed and hours so fixed in such manner as it may deem fit, or—