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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(2)(f) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(f)a comprehensive action plan for providing protection of life and property of senior citizens under sub-section (2) of section 22 ;