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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 125(2)(vi) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vi)appointment of sub-committee and delegation of powers under section 37; mode of making contract under section 43 and appointment of Secretary of Market Committee under section 45;