Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] State of Tamilnadu - Subsection Section 255(2) in The Coimbatore City Municipal Corporation Act, 1981 (2)The Commissioner shall publish every declaration made under sub-section (1) in the Coimbatore District Gazette.Encroachment on Streets
