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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(1)(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)in the street or any land vested in the Government the Corporation or any other local authority or any Government Company or Corporation owned or controlled by the Government,