Supreme Court - Daily Orders
A.V.S. Subramanyam vs Annangi Sree Rama Murthy on 22 March, 2023
Bench: Krishna Murari, Sanjay Karol
ITEM NO.104 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4663-4665/2012
A.V.S. SUBRAMANYAM & ORS. Appellant(s)
VERSUS
ANNANGI SREE RAMA MURTHY Respondent(s)
WITH
S.L.P.(C)...CC No. 14335/2014 (XII-A)
Date : 22-03-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mrs. Sudha Gupta, AOR (NP)
Mrs. K. Sarada Devi, AOR (NP)
Mr. R.vijay Nandan Reddy, Adv. (NP)
Mr. V.krishna Swaroop, Adv.(NP)
For Respondent(s) Mr. Ananga Bhattacharyya, AOR
Mr. M Srinivas R Rao, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Case called out.
Learned counsel for the appellants is not present. We are informed by the learned counsel for the respondent that the factum of death of the respondent was duly communicated to the learned counsel for the appellants along with the death certificate Signature Not Verified and Digitally signed by Nisha Khulbey Date: 2023.03.24 the details of the heirs but till date, no substitution 14:42:14 IST Reason:
application has been filed.1
In the interest of justice, let the matter be listed in July, 2023.
(KRITIKA TIWARI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 2