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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(4)The Board shall confirm or reject the public auction under sub rule (1) within forty-five days from the date of auction. The Board shall be competent to cancel any auction for reason to be recorded.