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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(i) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(i)have general control of the affairs of the Institution and will have authority to exercise and perform all powers, acts and deeds of the Institution consistent with its aims and objectives;