Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 203I(3)] [Section 203I] [Entire Act]

State of Haryana - Subsection

Section 203I(3)(ii) in The Haryana Municipal Act, 1973

(ii)Commissioner and Secretary to Government, Haryana, Town and Country Planning Department;