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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(5)[ -] [Omitted vide Notification No. 11/16/06-M¾495 dated 24.7.2006, publihed in the Gazetted dated 4.8.2006.][6A. Budget of the Committee. (1) Each Market Committee shall meet not later than the first week of February every year to pass the budget of the Committee of the next financial year and the budget shall be consonance with the provisions of section 28 of the Act, and the rules made there under. The budget shall be passed in accordance with the guidelines issued by the Chairman of the Board form time to time.