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State of Uttar Pradesh - Section

Section 18 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

18. Office hours.

- The office hours of the Board shall be from 10 a.m. to 5 p.m., but if the work so warrant's, the members, officers and other employees of the Board may be called upon to work before or after the office hours without any extra or additional remuneration.