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[Cites 0, Cited by 0] [Section 101C(1)] [Section 101C] [Entire Act]

State of Haryana - Subsection

Section 101C(1)(c) in The Punjab Land Revenue Act, 1887

(c)upon the day so fixed for hearing, or any day to which the hearing may be adjourned, inquire into the rights in the land and award compensation in respect of all rights, found established therein, to the persons severally entitled thereto;