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[Cites 0, Cited by 11] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2) in Gold (Control) Act, 1968

(2)Any Gold Control Officer who wilfully aids in or connives at the contravention of any provision of this Act or of any rule or order made thereunder shall, for every such offence, be punished with imprisonment for a term which may extend to three years, or with fine, or with both.