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State of Rajasthan - Section

Section 15 in Rajasthan State Commission for Women Regulations, 2007

15. Visit for on the spot study.

- The chairperson or any other Member may undertake visit for an on - the - spot study and where such a study is undertaken by chairperson or any Member, a report thereon shall be furnished to the Commission, as soon as possible, but not later than 15 days from the date of visit.From - A(See Regulation 14)Rajasthan State Commission for WomenNo. ..............Dated, the .........................To,.............................................................................................Whereas a petition/complaint/information has been received by the State Commission for women from ........................... /press News under caption ...........................appearing in dated as enclosed.And whereas the State Commission has decided to investigate/inquire into the matter in pursuance of powers conferred upon it under section 10 of the Rajasthan State Commission for Women Act, 1999. Now therefore, you are hereby directed to appear before the State Commission in person or by a representative or through a pleader on the of at hours. If you fail to comply with this direction without lawful excuse the Commission shall take expert decision in your absence.Member SecretaryRajasthan State Commission for Women