Section 9(2)(c) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(c) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

(c)[ maintain fiscal deficit to an annual limit of 3% of GSDP during the award period for the 14th Finance Commission (2015-2020) ;] [Substituted by Act No.3 of 2018, dated 13.2.2018.]

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State of Jammu-Kashmir - Subsection

Section 9(2)(c) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006