Supreme Court - Daily Orders
Ramjanam Yadav vs Western Coalfields Ltd. Chandrapur on 17 August, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.25 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14619-14620/2015
(Arising out of impugned final judgment and order dated 18/10/2013
in WP No. 4281/2011, and final judgment and order dated 25/03/2015
in MA No. 1159/2014 (Review) in WP No. 4281/2011 passed by the
High Court Of Bombay At Nagpur)
RAMJANAM YADAV Petitioner(s)
VERSUS
WESTERN COALFIELDS LTD. CHANDRAPUR Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 17/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Shubhranshu Padhi, Adv.
Mr. Kush Chaturvedi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice In meanwhile, there shall be stay of recovery. (Ashwani Thakur) (Renu Diwan) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2015.08.20 16:23:07 IST Reason: