Delhi High Court - Orders
Bptp Limited vs Principal Commissioner Of Income Tax ... on 27 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13803/2018 & CM APPL. 53873/2018
+ W.P.(C) 13812/2018 & CM APPL. 53889/2018
BPTP LIMITED ..... Petitioner
Through: Mr.Piyush Kaushik, Advocate
versus
PRINCIPAL COMMISSIONER OF INCOME
TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents
Through: Mr.Ruchir Bhatia, Sr.Std.Counsel
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.02.2019 Learned counsel for the respondents seeks further time to file a reply. Adjourned to 16th July, 2019. Interim orders to continue.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 27, 2019 'hkaur'