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Delhi High Court - Orders

Bptp Limited vs Principal Commissioner Of Income Tax ... on 27 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~18 & 19
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 13803/2018 & CM APPL. 53873/2018
+   W.P.(C) 13812/2018 & CM APPL. 53889/2018

    BPTP LIMITED                                           ..... Petitioner
                       Through:      Mr.Piyush Kaushik, Advocate

                                  versus

    PRINCIPAL COMMISSIONER OF INCOME
    TAX (CENTRAL)-III, NEW DELHI & ANR.        ..... Respondents
                 Through: Mr.Ruchir Bhatia, Sr.Std.Counsel

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                       ORDER

% 27.02.2019 Learned counsel for the respondents seeks further time to file a reply. Adjourned to 16th July, 2019. Interim orders to continue.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 27, 2019 'hkaur'