Telangana High Court
Moosapet Balamma Kistamma Died Per Lr vs Golla Parvathamma Died Per Lr on 31 March, 2022
Author: P.Sree Sudha
Bench: P. Sree Sudha
THE HONOURABLE SMT JUSTICE P. SREE SUDHA
CIVIL REVISION PETITION No.126 OF 2013
ORDER:
This civil revision petition is filed assailing the orders dated 16.08.2012 in I.A.No.1816 of 2007 in O.S.No.721 of 2006 on the file of the IV Additional District Judge, Ranga Reddy District at LB Nagar.
2. As per the case status information, O.S.No.721 of 2006 was dismissed for default on 08.04.2019 itself.
3. In view of the same, as no cause survives, this civil revision petition is dismissed as infructuous. There shall be no order as to costs. Miscellaneous Petitions, if any, pending in this Civil Revision Petition shall stand closed.
____________________ P.SREE SUDHA, J Date: 31.03.2022 pld