Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The National Commission For Minorities (Annual Statement Of Accounts, Audit The Annual Report) Rules, 1995 7. A report on the Monitoring of the working of the safeguards provided in the constitution and laws enacted by Parliament and the State Legislatures.
